LexS.V.BHATTI
3,024 recorded High Court judgment(s) · 2018–2023
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 3024 |
Disposal nature
| DISPOSED OF | 1995 |
| DISMISSED | 466 |
| CLOSED | 131 |
| DISMISSED AS WITHDRAWN | 118 |
| ALLOWED | 108 |
| DISMISSED AS NOT PRESSED | 93 |
| DISMISSED AS INFRUCTUOUS | 61 |
| DISMISSED FOR DEFAULT | 38 |
Recent judgments
- PRIYESH VASUDEVAN S., v. A.SHAJAHAN I.A.S., — Kerala High Court (2023-02-03)
- RAJALAKSHMI.P., v. HONEY G.ALEXANDER — Kerala High Court (2023-02-03)
- MUNEER. O v. DR.JOSHY C.L. — Kerala High Court (2022-04-01)
- ABHISHA PAVITHRAN v. A.P.M.MOHAMMED HANISH IAS — Kerala High Court (2021-11-18)
- J.RAJMOHAN PILLAI v. SRI. A.JAYATHILAK I.A.S — Kerala High Court (2021-11-18)
- DR. HARSHAJAN PAZHAYATTIL v. DR. EK SATHEESH — Kerala High Court (2021-11-18)
- PRATHEESH. N.O., v. R.MURUGAN, — Kerala High Court (2021-11-18)
- SULFATH BEEVI.K v. SHAJAHAN — Kerala High Court (2021-09-03)
- N.V.RAMAKRISHNAN v. DR.V.VENU IAS, — Kerala High Court (2021-08-12)
- HIRA PUBLIC SCHOOL v. RAVI.P — Kerala High Court (2021-07-20)