LexS.V.BHATT,L.NARASIMHA REDDY
472 recorded High Court judgment(s) · 2001–2014
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 472 |
Disposal nature
| DISMISSED NO COSTS | 156 |
| ALLOWED NO COSTS | 95 |
| PARTLY ALLOWED NO COSTS | 63 |
| DISPOSED OF NO COSTS | 52 |
| WITHDRAWN | 48 |
| CLOSED NO COSTS | 19 |
| DISMISSED AS INFRUCTUOUS | 15 |
| DISMISSED | 12 |
Recent judgments
- Md. Shafiquzzaman, IAS (Retd.) v. Sri P.K.Mohanty, IAS, — Telangana High Court (2014-12-06)
- Shiv Prakash Bansal v. Ankit Agarwal — Telangana High Court (2014-08-01)
- MOHD MUNEERUDDIN IBRAHIM v. Mrs. SAYEDA MAIMONA SABERI — Telangana High Court (2014-08-01)
- A. Yadagiri, v. Sunil B Bodhei, — Telangana High Court (2014-08-01)
- S.Vijayakumar v. Sri Ramadbabu — Telangana High Court (2014-06-17)
- Smt. G.Giriputri , Akshitha, v. G.Sranvan Goud, — Telangana High Court (2014-03-21)
- Charles Derrick, v. Smt.Catherine Elizabeth, — Telangana High Court (2014-03-21)
- Pooja Pugliya v. Anand Pugliya — Telangana High Court (2014-03-07)
- Manda Kavitha, v. Manda Shivaji, — Telangana High Court (2013-12-27)
- M/s.SUSHEE INFRA PRIVATE LIMITED v. CHAVVA VIJAYSEKHAR REDDY — Telangana High Court (2013-10-11)