LexS.V.BHATT
12,305 recorded High Court judgment(s) · 2002–2018
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 12292 |
| Andhra Pradesh High Court | 13 |
Disposal nature
| DISPOSED OF NO COSTS | 3542 |
| ORDERED | 1993 |
| DISMISSED | 1683 |
| WITHDRAWN | 1140 |
| DISMISSED NO COSTS | 1091 |
| DISMISSED AS INFRUCTUOUS | 1023 |
| DISMISSED FOR DEFAULT | 581 |
| ALLOWED NO COSTS | 520 |
Recent judgments
- Smt Shanti Doshi v. Shri Suryanarayana, — Telangana High Court (2018-12-28)
- SHAIK MEERAVALI v. SANKA NAGESWARA RAO — Telangana High Court (2018-12-28)
- GOPISETTI VENKAYAMMA v. NUNNA ANAJANEYULU — Telangana High Court (2018-12-28)
- Kumarapu Gouramma v. Sri. Bankapalli Satyam — Telangana High Court (2018-12-26)
- Fahad Bin Khaled Al Amoodi, v. Sri Rajiv Trivadi (IAS) — Telangana High Court (2018-12-26)
- Arava Tirupathi v. Mr.Sumit Kumar — Telangana High Court (2018-12-26)
- Mandala Chennamma v. G. Srinivasulu — Telangana High Court (2018-12-26)
- Logisetty Harish Kumar v. Govindu Mariya Rojamma — Telangana High Court (2018-12-26)
- Kunchala Bhagya Lakshmi , Rajya Lakshmi v. Komarabathuni Anuradha — Telangana High Court (2018-12-26)
- Chanchala Venugopala Reddy v. NIL — Telangana High Court (2018-12-26)