LexS.U. KAMDAR
6,776 recorded High Court judgment(s) · 1990–2015
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 6776 |
Disposal nature
| DISPOSED OFF | 4738 |
| WITHDRAWN | 415 |
| Disposed Off | 384 |
| Dismissed | 360 |
| DISMISSED | 234 |
| CONSENT TERM | 131 |
| EX-PARTE DECREE | 117 |
| ABSOLUTE | 89 |
Recent judgments
- DHANANJAY SHANKAR JOSHI v. SHANKAR DNYANESHWAR JOSHI — Bombay High Court (2015-05-07)
- DHANANJAY SHANKAR JOSHI v. SHANKAR DNYANESHWAR JOSHI — Bombay High Court (2015-05-07)
- ARUN KRISHNA LONDHE v. PRAKASH KRISHNA LONDHE AND ANR. — Bombay High Court (2007-02-23)
- ARUN KRISHNA LONDHE v. PRAKASH KRISHNA LONDHE AND ANR. — Bombay High Court (2007-02-23)
- PRAKASH NARHAR KARBHASE v. KISHORE VITHALRAO MALTUMKAR — Bombay High Court (2006-10-03)
- PRAKASH NARHAR KARBHASE v. KISHORE VITHALRAO MALTUMKAR — Bombay High Court (2006-10-03)
- SYNDICATE BANK v. THE OFFICIAL LIQUIDATOR H.C. KARNATAKA AND ORS — Bombay High Court (2006-07-14)
- SYDICATE BANK v. THE OFFICIAL LIQUIDATOR H.C. KARNATAKA AND ORS — Bombay High Court (2006-06-14)
- VANDANA A.NAWAL and ANR. v. UTILITY PREMISES PVT.LTD.and ANR. — Bombay High Court (2006-05-05)
- RAMSEVAK SINGH MANEKRAJ SINGH AND ORS. v. RAMBHAJAN JAISWAL — Bombay High Court (2006-05-05)