S. TAMILVANAN, F.M.IBRAHIM KALIFULLA

39 recorded High Court judgment(s) · 2007–2007

Courts

Disposal nature

Recent judgments

• THE UNION OF INDIA v. THE REGISTRAR — Madras High Court (2007-10-06)
• S.PARTHASARATHY v. THE SECRETARY TO GOVT OF INDIA — Madras High Court (2007-09-14)
• BAR COUNCIL OF INDIA v. SAVEETHA — Madras High Court (2007-08-24)
• M.SYED NIZAM ALI v. ACCOUNTANT GENERAL(A & E) — Madras High Court (2007-08-24)
• THE GOVT OF TAMILNADU REP BY v. M.NOORUDHEEN,S/O.S.S.MOHAMED — Madras High Court (2007-08-14)
• K. GANESAN v. THE REGISTRAR — Madras High Court (2007-08-02)
• THE DIRECTOR ADMINISTRATION(D) v. THE CENTRAL ADMINISTRATIVE — Madras High Court (2007-08-01)
• UNION OF INDIA, REP. BY v. CENTRAL ADMINISTRATIVETRIBUNAL — Madras High Court (2007-07-31)
• THE INDIAN COUNCIL OF MEDICAL v. THE REGISTER,CENTRAL — Madras High Court (2007-07-26)
• S.RAMAMANI v. U/I BY DIRECTOR GENL — Madras High Court (2007-07-23)