S. TAMILVANAN, ELIPE DHARMA RAO

49 recorded High Court judgment(s) · 2007–2009

Courts

Disposal nature

Recent judgments

• R.BHARATHIDASAN & 11 OTHERS v. THE PRESIDING OFFICER — Madras High Court (2009-08-17)
• K.DAMODARAN v. THE COMMISSIONER HR & CE ADMN — Madras High Court (2009-08-14)
• THE GOVERNMENT OF INDIA v. MD.ABBAS MOHIDEEN — Madras High Court (2009-02-10)
• M. GOPAL v. TAMIL NADU ELECTRICITY BOARD — Madras High Court (2009-02-09)
• E.GOKULAKRISHNAN v. THE COMMISSIONER OF POLICE — Madras High Court (2009-02-09)
• WA/1039/1998 of Vs — Madras High Court (2009-01-06)
• T.R.VIJAYANANDAN v. 1. THE DIST. COLLECTOR, — Madras High Court (2009-01-06)
• SELVI.M.SHYAMALA v. TAMIL NADU STATE SCRUTINY — Madras High Court (2009-01-06)
• KAMALA v. THE SECRETARY TO GOVERNMENT — Madras High Court (2009-01-06)
• THIRU.A.MANIKANDAN v. THE SECRETARY TO GOVERNMENT — Madras High Court (2009-01-06)