S. TAMILVANAN, D. HARIPARANTHAMAN

127 recorded High Court judgment(s) · 2016–2016

Courts

Disposal nature

Recent judgments

• JAYAPRADHA v. THE DISTRICT COLLECTOR AND — Madras High Court (2016-02-05)
• SUBASHINI v. THE SECRETARY TO THE — Madras High Court (2016-02-05)
• KUNDU AYYAR @ PERIYASAMY v. THE STATE OF TAMIL NADU — Madras High Court (2016-02-05)
• RAJAMANI v. GOVERNMENT OF TAMIL NADU — Madras High Court (2016-02-05)
• BASKAR v. THE STATE OF TAMIL NADU — Madras High Court (2016-02-05)
• RADHIDEVI v. THE STATE OF TAMIL NADU — Madras High Court (2016-02-05)
• GODHAVARI v. THE STATE OF TAMIL NADU — Madras High Court (2016-02-05)
• ELLAMMAL v. THE GOVERNMENT OF TAMIL NADU — Madras High Court (2016-02-05)
• R.VIMALA v. THE SECRETARY TO GOVT., — Madras High Court (2016-02-05)
• MAHESHWARI v. THE SECREDTARY TO THE — Madras High Court (2016-02-05)