S. TAMILVANAN

22 recorded High Court judgment(s) · 2013–2015

Courts

Disposal nature

Recent judgments

• T.K. SHANKAR, v. THE PRINCIPAL DISTRICT — Madras High Court (2015-02-06)
• SESA STERLITE LIMITED v. THE STATE OF TAMIL NADU, — Madras High Court (2015-02-06)
• K.K.RAMESH v. THE GOVERNMENT OF INDIA — Madras High Court (2015-02-06)
• M.S. SOUNDARARAJ v. UNION OF INDIA — Madras High Court (2015-02-06)
• K.K. RAMESH, v. THE GOVERNMENT OF TAMILNADU, — Madras High Court (2015-02-06)
• SARAVANAKUMAR, v. M/S. KOSAMATTAM FINANCE — Madras High Court (2015-02-06)
• DR.J. MERCY RUMYA FLORENCE, v. THE GOVERNMENT OF TAMIL NADU — Madras High Court (2015-02-06)
• THE CHIEF SECRETARY, v. SMT.P.MUTHURAKKU, — Madras High Court (2015-02-06)
• MUTHOOT FINCORP LIMITED v. K.CHINNARAJA — Madras High Court (2015-02-06)
• I. SABEER MOHAMED v. THE PRINCIPLE SECRETARY — Madras High Court (2015-02-06)