S. TAMILVANAN, C. T. SELVAM
1,973 recorded High Court judgment(s) · 2015–2015
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 1973 |
Disposal nature
| ALLOWED | 1220 |
| CLOSED | 481 |
| ORDERED | 73 |
| DISMISSED | 71 |
| WITHDRAWN DISMISSED | 58 |
| GRANTED | 39 |
| DISPOSED OF | 9 |
| DISMISSED FOR NON-PROSECUTION | 9 |
Recent judgments
- S.ASHOK KUMAR v. THE ASSISTANT COMMISSIONER OF — Madras High Court (2015-12-22)
- KEVIN JOHN SAJITH v. THE INSPECTOR OF POLICE — Madras High Court (2015-12-22)
- SUBHA, D/O.THANGASAMY, v. STATE REP.BY SUPERINTENDENT OF — Madras High Court (2015-12-22)
- ANIL KUMAR v. THE STATION HOUSE OFFICER — Madras High Court (2015-11-26)
- CHENNAIYAN v. THE INSPECTOR OF POLICE — Madras High Court (2015-11-24)
- PERIYASAMY v. THE INSPECTOR OF POLICE — Madras High Court (2015-11-24)
- SAKTHIVEL v. THE INSPECTOR OF POLICE — Madras High Court (2015-11-24)
- S.M.JAYAPRAKASH v. R.VIJAYALAKSHMI — Madras High Court (2015-11-18)
- YOVAN @ JOHN v. THE DEPUTY SUPERINTENDENT OF — Madras High Court (2015-11-18)
- INDIAN COUNCIL OF AGRICULTURAL v. S.KULASEKARAPANDIAN — Madras High Court (2015-11-18)
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