S. TAMILVANAN, B. RAJENDRAN

265 recorded High Court judgment(s) · 2015–2015

Courts

Disposal nature

Recent judgments

• NAZEER JALALUDEEN v. THE ASSISTANT COMMISSIONER OF — Madras High Court (2015-11-24)
• THIRUNAVUKKARASU v. THE STATE OF TAMIL NADU — Madras High Court (2015-08-10)
• VENKATAMMA v. THE SECRETARY TO THE GOVT., — Madras High Court (2015-08-10)
• J.SHABANA v. THE SECRETARY — Madras High Court (2015-08-10)
• SETTU@ SAKTHIVEL v. THE STATE OF TAMIL NADU — Madras High Court (2015-08-10)
• PARAMESWARI v. STATE OF TAMIL NADU — Madras High Court (2015-08-10)
• KRISHNAMOORTHY v. THE STATE OF TAMIL NADU — Madras High Court (2015-08-10)
• KALPANA v. THE SECRETARY TO GOVERNMENT — Madras High Court (2015-08-10)
• JENIFFER v. STATE — Madras High Court (2015-08-10)
• D.NIRMALKUMAR @ NIRMAL v. THE SECRETARY TO GOVT., — Madras High Court (2015-08-10)