LexS. TAMILVANAN
551 recorded High Court judgment(s) · 2006–2018
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 551 |
Disposal nature
| DISMISSED | 187 |
| ALLOWED | 113 |
| DISPOSED OF | 112 |
| ORDERED | 47 |
| WITHDRAWN DISMISSED | 26 |
| DISMISSED AS WITHDRAWAL | 16 |
| PARTLY ALLOWED | 12 |
| CLOSED | 7 |
Recent judgments
- DR.NASREEN AHMED v. M/S.BINNY LTD. — Madras High Court (2018-09-24)
- Urimam Petra Kaikari v. The Member Secretary & — Madras High Court (2016-02-01)
- K.SELLAMUTHU v. MUTHAMMAL — Madras High Court (2015-09-25)
- MR.V.KARUPPAN, v. G.CHANDRA SUSEELA, — Madras High Court (2015-07-20)
- T.GURUNATHAN, v. TMT.V.SUSILA, — Madras High Court (2015-07-10)
- E. VISWANATHAN v. VT JESUDAS — Madras High Court (2015-07-08)
- J.UGA v. THANGAMUTHU — Madras High Court (2015-06-05)
- P.Muthaiyan, v. The Assistant Commissioner of — Madras High Court (2015-05-07)
- G.Kumar v. The Inspector of Police — Madras High Court (2015-05-07)
- Balachandar v. The Inspector of Police — Madras High Court (2015-05-07)