LexS. TALAPATRA, U. B. SAHA
238 recorded High Court judgment(s) · 2013–2016
Open in Lexace · Search this judge's casesCourts
| Tripura High Court | 238 |
Disposal nature
| Disposed Of | 164 |
| Dismissed | 22 |
| Allowed | 20 |
| Rejected | 15 |
| Partly Allowed | 11 |
| Dissmiss For Default/Non-Prosecution | 5 |
| Withdrawn | 1 |
Recent judgments
- UPENDRA DEBBARMA @ GABLAONG v. STATE OF TRIPURA — Tripura High Court (2016-08-17)
- SHIBANANDA NATH and ORS v. THE STATE OF TRIPURA — Tripura High Court (2016-08-17)
- NAKUL SEN @ NIMAI and ANR v. STATE OF TRIPURA — Tripura High Court (2016-08-17)
- BUNTI @ AJOY BANIK and ANR v. THE STATE OF TRIPURA — Tripura High Court (2016-08-17)
- MD. SURMAN ALI @ BASAL v. THE STATE OF TRIPURA — Tripura High Court (2016-08-02)
- SMT. SUTAPA KAR BANIK v. RIPAN BANIK — Tripura High Court (2016-07-20)
- SMT. SUTAPA KAR BANIK v. RIPAN BANIK — Tripura High Court (2016-07-20)
- BINOY DEBBARMA and ANR. v. THE STATE OF TRIPURA — Tripura High Court (2016-07-19)
- PINKI DEBNATH v. CHANDAN DEBNATH — Tripura High Court (2016-07-05)
- PINKY DEBNATH v. CHANDAN DEBNATH — Tripura High Court (2016-07-05)