S. TALAPATRA, T. VAIPHEI, ACTING
126 recorded High Court judgment(s) · 2016–2016
Open in Lexace · Search this judge's casesCourts
| Tripura High Court | 126 |
Disposal nature
| Disposed Of | 82 |
| Dismissed | 20 |
| Withdrawn | 13 |
| Closed | 5 |
| Allowed | 3 |
| Rejected | 2 |
| Infractous | 1 |
Recent judgments
- Bikram Rabi Das v. State Of Tripura — Tripura High Court (2016-09-15)
- RAMPRASAD BHOWMIK and ANR v. THE STATE OF TRIPURA — Tripura High Court (2016-09-15)
- DEBASISH ROY v. TRIPURA PUBLIC SERVICE COMMISSION AND ORS — Tripura High Court (2016-09-15)
- UTTAM CHOUDHURY v. THE STATE OF TRIPURA and ORS — Tripura High Court (2016-09-15)
- DEBASISH DATTA v. THE STATE OF TRIPURA and ORS — Tripura High Court (2016-09-15)
- SAMIR DAS v. THE STATE OF TRIPURA — Tripura High Court (2016-09-15)
- CHANDAN KUMAR PAUL v. TRIPURA PUBLIC SERVICE COMMISSION AND ORS — Tripura High Court (2016-09-15)
- SHIBA HARI JAMATIA v. THE STATE OF TRIPURA — Tripura High Court (2016-09-15)
- RABINDRA DEBBARMA v. THE STATE OF TRIPURA — Tripura High Court (2016-09-15)
- DIPAK NATH v. GITA SHIL and ORS — Tripura High Court (2016-09-15)
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