S. TALAPATRA, T. VAIPHEI

469 recorded High Court judgment(s) · 2016–2021

Courts

Tripura High Court

469

Disposed Of	238
Dismissed	76
Allowed	72
Withdrawn	49
Closed	14
Partly Allowed	7
Rejected	5
Dissmiss For Default/Non-Prosecution	5

Sri Mrinal Kanti Datta, v. Sri Chaitanya Murty and Ors, — Tripura High Court (2021-04-29)
NARAYAN DEB v. GOPIKA DATTA CHOUDHURY — Tripura High Court (2018-02-21)
M/S DHARAMPAL PREMCHAND LTD v. THE UNION OF INDIA AND ANR — Tripura High Court (2018-02-21)
M/S SATYAPAL SHIVKUMAR v. THE UNION OF INDIA AND ANR — Tripura High Court (2018-02-21)
M/S DHARAMPAL SATYAPAL LTD v. THE UNION OF INDIA AND ANR — Tripura High Court (2018-02-21)
KANAI LAL SAHA v. THE STATE OF TRIPURA AND ORS — Tripura High Court (2018-02-20)
SMTI SUDIPTA DAS v. SMTI SUSMITA DAS — Tripura High Court (2018-02-20)
M/S LOKNATH ELECTRICALS v. THE STATE OF TRIPURA AND ORS — Tripura High Court (2018-02-20)
Dr. HARI SANKAR CHAKRABORTY v. DR. ANJAN KR. GHOSH AND ANR — Tripura High Court (2018-02-13)
USHA RANI NATH (DEY) v. XXXXX — Tripura High Court (2018-02-13)