LexS. TALAPATRA, SANJAY KAROL
268 recorded High Court judgment(s) · 2018–2019
Open in Lexace · Search this judge's casesCourts
| Tripura High Court | 268 |
Disposal nature
| Disposed Of | 114 |
| Allowed | 74 |
| Dismissed | 46 |
| Withdrawn | 30 |
| NOT-PRESSED | 2 |
| Dissmiss For Default/Non-Prosecution | 1 |
| Closed | 1 |
Recent judgments
- THE NATIONAL INSTITUTE OF TECHNOLOGY, AGARTALA v. THE UNION OF INDIA AND ORS — Tripura High Court (2019-10-30)
- ASISH DEY v. SATABDI DEBROY AND ORS — Tripura High Court (2019-09-30)
- GITA SHYAM AND ORS v. THE STATE OF TRIPURA AND ORS — Tripura High Court (2019-09-20)
- SAGARIKA DAS AND ORS v. SOUMYA GUPTA AND ORS — Tripura High Court (2019-09-12)
- RAJIB DAS v. SOUMYA GUPTA AND ORS — Tripura High Court (2019-09-12)
- AIRPORT AUTHORITY OF INDIA AND ANR v. SANATAN DAS AND ORS. — Tripura High Court (2019-09-12)
- JIBAN KRISHNA SAHA v. THE STATE OF TRIPURA and ORS — Tripura High Court (2019-09-04)
- ECI NAYAK (JOINT VENTURE) v. THE STATE OF TRIPURA AND ORS — Tripura High Court (2019-09-04)
- BIOCON LTD v. STATE OF TRIPURA AND ORS — Tripura High Court (2019-09-04)
- ECI NAYAK (JOINT VENTURE) v. THE STATE OF TRIPURA AND ORS — Tripura High Court (2019-09-04)