LexS. TALAPATRA, . S.G. CHATTOPADHYAY
275 recorded High Court judgment(s) · 2020–2022
Open in Lexace · Search this judge's casesCourts
| Tripura High Court | 275 |
Disposal nature
| Dismissed | 139 |
| Disposed Of | 52 |
| Allowed | 49 |
| Partly Allowed | 30 |
| Closed | 3 |
| NOT-PRESSED | 1 |
| Withdrawn | 1 |
Recent judgments
- Smt. Debashree Chakraborty (Bhattacharjee) v. Sri Saikat Bhattacharjee — Tripura High Court (2022-06-02)
- Sri Tapas Goswami v. Smti. Nanda Saha (Goswami) — Tripura High Court (2022-05-19)
- Sri Anil Kumar Tripathy, v. Smt. Biva Upadhyay (Tripathy), — Tripura High Court (2022-05-19)
- Sri Debabrata Das, v. Smt Manika Mitra — Tripura High Court (2022-05-12)
- Smt. Mousumi Saha, v. Sri Subal Das, — Tripura High Court (2022-05-12)
- M/S Ashit Baran Saha, v. D.S. Milk Product Ltd.(Dharampal Satyapal Ltd.) — Tripura High Court (2022-05-12)
- Smti. Kwchnagti Debbarma, v. Shri Sumen Debbarma, — Tripura High Court (2022-05-05)
- Sri Anjan Kumar Pal v. Sri Ranjan Kumar Pal and Ors — Tripura High Court (2022-05-05)
- THE UNION OF INDIA v. M S UPTAKHALI SCIENCE CLUB — Tripura High Court (2022-05-05)
- Smt. Rama Saha and Anr. v. Sri Satyaban Saha and Ors. — Tripura High Court (2022-04-28)