LexS. TALAPATRA, DEEPAK GUPTA
614 recorded High Court judgment(s) · 2013–2016
Open in Lexace · Search this judge's casesCourts
| Tripura High Court | 614 |
Disposal nature
| Disposed Of | 356 |
| Dismissed | 103 |
| Allowed | 84 |
| Withdrawn | 24 |
| Rejected | 14 |
| Closed | 14 |
| Partly Allowed | 9 |
| Dissmiss For Default/Non-Prosecution | 7 |
Recent judgments
- MS FORTUNA AGRO. PLANTATION LTD v. THE STATE OF TRIPURA and ORS — Tripura High Court (2016-05-27)
- CHENNAI NETWORK INFRASTRUCTURE LTD v. THE STATE OF TRIPURA and ORS — Tripura High Court (2016-05-23)
- CHENNAI NETWORK INFRASTRUCTURE LTD v. THE STATE OF TRIPURA and ORS — Tripura High Court (2016-05-23)
- CHENNAI NETWORK INFRASTRUCTURE LTD v. THE STATE OF TRIPURA and ORS — Tripura High Court (2016-05-23)
- SUBODH DEBBARMA and ORS v. THE STATE OF TRIPURA and ORS — Tripura High Court (2016-05-02)
- MS PARAMITA SEN v. THE STATE OF TRIPURA and ORS — Tripura High Court (2016-05-02)
- MD. FAIZUR RAHAMAN v. THE STATE OF TRIPURA and 4 ORS — Tripura High Court (2016-05-02)
- PARTHA ROY and ORS v. THE STATE OF TRIPURA and ORS — Tripura High Court (2016-04-25)
- KALYANI ROY v. THE STATE OF TRIPURA and ORS — Tripura High Court (2016-04-25)
- The State Of Tripura v. Sanjoy Das @ Sadhu — Tripura High Court (2016-04-19)