S. TALAPATRA, AKIL KURESHI

26 recorded High Court judgment(s) · 2017–2021

Courts

Disposal nature

Recent judgments

• Sri Bijoy Krishna Saha and Ors v. The State of Tripura and Ors — Tripura High Court (2021-09-23)
• Court on its Own Motion v. STATE OF TRIPURA AND 3 ORS — Tripura High Court (2021-07-16)
• The Food Corporation Of India and Anr v. M/S Namita Paul, — Tripura High Court (2021-05-24)
• The Food Corporation Of India and Anr. v. M/S Namita Paul, — Tripura High Court (2021-05-24)
• Shri Tapan Kr. Bhowmik, v. Shri Biman Bhowmik and 5 Ors. — Tripura High Court (2021-02-12)
• MAHARAJA PRADYOT BIKRAM KISHORE DEBBARMA AND 5 ORS v. UNION OF INDIA AND ORS — Tripura High Court (2021-01-11)
• Court on its own Motion v. The State of Tripura — Tripura High Court (2020-07-17)
• THE STATE OF TRIPURA AND ORS v. KUHELI DEBBARMA AND ORS — Tripura High Court (2020-02-14)
• BISWAJIT DAS v. SOUMYA GUPTA IAS AND ORS — Tripura High Court (2020-02-14)
• THE STATE OF TRIPURA AND ORS v. NIBEDITA ROY AND ORS — Tripura High Court (2020-02-14)