S.SUNIL DUTT YADAV,VIJAYKUMAR A.PATIL

703 recorded High Court judgment(s) · 2023–2025

Courts

Karnataka High Court

703

DISPOSED	231
DISMISSED	142
Partly Allowed	122
DROPPED	93
ALLOWED	72
REJECTED	27
Dismissed for Non-Prosecution	8
ALLOWED AND REMANDED	6

UNITED INDIA INSURANCE CO.LTD., v. SMT. CHAITRA R.G. — Karnataka High Court (2025-11-28)
ASKINS BIOFUELS PRIVATE LIMITED v. STATE OF KARNATAKA — Karnataka High Court (2025-11-21)
SHRI SHIVAKRISHNA MANDIR v. UNION OF INDIA — Karnataka High Court (2025-11-07)
SHRI PARASHURAM S/O TOPANNA RAJAI v. THE STATE OF KARNATAKA — Karnataka High Court (2025-10-17)
SMT. MEENAKSHI GODACHI v. STATE OF KARNATAKA — Karnataka High Court (2025-09-26)
SRI. MAHADEV S/O SIDDAPPA SOMANATTI v. SRI. MALLIKARJUN NAIK — Karnataka High Court (2025-09-26)
BASAVARAJ S/O. SHIVAPUTRAPPA NAGRALLI v. REKHA W/O. BASAVARAJ NAGRALLI — Karnataka High Court (2025-09-26)
THE DIVISIONAL CONTROLLER v. SRI MARUTIGOUDA S/O HANUMANTHGOUDA PATIL — Karnataka High Court (2025-09-26)
SATISHGOUDA S/O SHANKARGOUDA PATIL v. THE STATE OF KARNATAKA — Karnataka High Court (2025-09-26)
THE WORKS MANAGER, NWKRTC, v. SHRI SHRIDHAR S/O. SUMANGALA MADRAS, — Karnataka High Court (2025-09-25)