S.SUNIL DUTT YADAV,UMESH M ADIGA

199 recorded High Court judgment(s) · 2019–2023

Courts

Karnataka High Court

199

DROPPED	50
DISMISSED	49
DISPOSED	40
Partly Allowed	34
ALLOWED	15
Dismissed for Non-Prosecution	5
REJECTED	4
ALLOWED AND REMANDED	2

DR. M DAVID SON OF MUNISWAMY v. DEPARTMENT OF HIGH EDUCATION — Karnataka High Court (2023-05-26)
THE STATE OF KARNATAKA v. SRI.SUNIL S/O SHIVAJI RAO PATIL — Karnataka High Court (2023-04-17)
THE BRANCH MANAGER v. SRI.CHANNABASAPPA S/O PANDAPPA HADAPAD — Karnataka High Court (2023-02-17)
SMT.ASHALATA v. SHRI.KHANSAB — Karnataka High Court (2023-02-17)
THE ORIENTAL INSURANCE CO. LTD., v. SMT. RADIKHA W/O RAMESH O@ RAMACHANDRA KONKARI — Karnataka High Court (2023-02-17)
SRI.PRABHU S/O MAHALINGAPPA NAVI v. BHIMAPPA S/O RAMAPPA BANAJ — Karnataka High Court (2023-02-17)
THE ORIENTAL INSURANCE CO. LTD., v. SMT. MANISHA @ MAHADEVI W/O VINOD PARIT — Karnataka High Court (2023-02-17)
MR.KHANSAB v. SMT.ASHALATA — Karnataka High Court (2023-02-17)
THE ASSISTANT MANAGER CLAIMS v. SRI. SRISHAIL S/O MALLAPPA NAVI @ — Karnataka High Court (2023-02-17)
SMT.RAJASHREE @ RAJESHWARI W/O MALLAPPA NAVI v. BHIMAPPA S/O RAMAPPA BANAJ — Karnataka High Court (2023-02-17)