S.SUNIL DUTT YADAV,S.RACHAIAH

86 recorded High Court judgment(s) · 2010–2022

Courts

Karnataka High Court

DISPOSED	27
DISMISSED	26
DROPPED	17
Partly Allowed	5
ALLOWED AND REMANDED	3
ALLOWED	3
Dismissed for Non-Prosecution	2
REJECTED	2

THE NATIONAL INSURANCE CO. LTD., v. ANNAPURNA W/O BHARAT MADGAONKAR, — Karnataka High Court (2022-02-21)
ANNAPURNA W/O BHARAT MADGAONKAR, v. THE NATIONAL INSURANCE CO.LTD., — Karnataka High Court (2022-02-21)
UMESH S/O BASAVARAJ HIREMATH v. SHRI. RUDRESH S GHALI — Karnataka High Court (2021-12-23)
SRI.RAVINDRA VIRUPAKSHA v. STATE OF KARNATAKA — Karnataka High Court (2021-12-23)
SRI. MAHANTESH S/O FAKIRAPPA HAROBIDI v. MR. ANAND DESHAPANDE — Karnataka High Court (2021-12-23)
MALLIKARJUN S/O BASAVANNEPPA BENAKANNAVAR v. RESHMA TALIKOTI — Karnataka High Court (2021-12-22)
SMT. ANASUYA W/O. IRAPPA MADDENNAVAR v. SRI. S.S. BIRADAR — Karnataka High Court (2021-12-22)
SURESHGOUDA SHANTVEERGOUD HIREGOUDAR v. SMT. VIJAYLAXMI W/O. SURESHGOUDA HIREGOUDAR — Karnataka High Court (2021-12-22)
SRI. SHAMBULING S/O. SWHWARAPPA DODDABASANNAVAR, v. SMT.SUMA W/O. SHAMBULING DODDABASANNAVAR, — Karnataka High Court (2021-12-22)
VENKAREDDY S/O HANUMAREDDY v. THE ASSISTANT COMMISSIONER/LAND — Karnataka High Court (2021-12-22)