S.SUNIL DUTT YADAV,RAMACHANDRA D. HUDDAR

299 recorded High Court judgment(s) · 2020–2025

Courts

Karnataka High Court

299

DISMISSED	82
DROPPED	66
DISPOSED	57
Partly Allowed	51
ALLOWED	18
REJECTED	15
Dismissed for Non-Prosecution	6
ALLOWED AND REMANDED	4

CHANNAPPA S/O SAIBANNA SIRAWAL v. THE STATE — Karnataka High Court (2025-07-25)
THE STATE OF KARNATAKA v. SRI RAVINDRA SWAMY — Karnataka High Court (2025-06-30)
THE PRINCIPAL SECRETARY TO GOVERNMENT, AND ORS v. SHARAN S/O CHANDRASHEKHAR PADASHETTY, AND ORS — Karnataka High Court (2025-02-21)
SRI HANUMANTH v. THE STATE OF KARNATAKA — Karnataka High Court (2024-12-12)
NIZAM v. KAJODIMAL — Karnataka High Court (2024-11-22)
AYYAPPAGOUDA v. MADIVALAYYA — Karnataka High Court (2024-11-22)
EASHWAR @ VISHWANATH v. THE STATE OF KARNATAKA — Karnataka High Court (2024-11-22)
THE BRANCH MANAGER v. K. CHANDRAKALA — Karnataka High Court (2024-11-22)
BASAVARAJ v. JYOTIBAI — Karnataka High Court (2024-11-22)
VEERAREDDY v. STATE OF KARNATAKA — Karnataka High Court (2024-11-22)