LexS.SUNIL DUTT YADAV,RAJESH RAI K
160 recorded High Court judgment(s) · 2025–2025
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 160 |
Disposal nature
| DISMISSED | 42 |
| DROPPED | 36 |
| DISPOSED | 29 |
| Partly Allowed | 18 |
| ALLOWED | 17 |
| REJECTED | 11 |
| ALLOWED AND REMANDED | 4 |
| Abated | 3 |
Recent judgments
- CHANDRASHEKHAR SINCE DECEASED KASTURIBAI DIED BY LRS BHIMASHANKAR v. SPECIAL LAND ACQUISITON OFFICER AND ORS — Karnataka High Court (2025-02-28)
- BHIMASHANKAR v. SPECIAL LAND ACQUISITION OFFICER AND ORS — Karnataka High Court (2025-02-28)
- VEERASHAIVA VIDYA VARDHAK SNAGHA TALOKTI v. VEERUPAKSHAYYA AND ORS — Karnataka High Court (2025-02-27)
- TANAJI v. THE GOVERNMENT OF KARNATAKA AND ORS — Karnataka High Court (2025-02-27)
- NAGAMMA v. MUKUL JAIN — Karnataka High Court (2025-02-27)
- NEMU v. THE GOVERNMENT OF KARNATAKA AND ORS — Karnataka High Court (2025-02-27)
- SMT. LAXMI v. THE STATE OF KARNATAKA AND ORS — Karnataka High Court (2025-02-27)
- SRI. BASAVARAJ v. THE STATE OF KARNATAKA — Karnataka High Court (2025-02-27)
- SURYAKANTH AND ORS v. THE STATE OF KARNATAKA — Karnataka High Court (2025-02-25)
- SHRI MANIKESHWARI MAHILA SHIKSHANA v. THE STATE OF KARNATAKA AND ANR — Karnataka High Court (2025-02-24)