S.SUNIL DUTT YADAV,P.KRISHNA BHAT

145 recorded High Court judgment(s) · 2020–2020

Courts

Karnataka High Court

145

DISMISSED	44
Partly Allowed	39
DROPPED	24
DISPOSED	22
ALLOWED	6
ALLOWED AND REMANDED	6
REJECTED	3
Dismissed for Non-Prosecution	1

MOHD. NIZAMUDDIN S/O ABDUL KHADAR SAB v. ZEENATUNNISSA BEGUM W/O ABDUL NAYEEM — Karnataka High Court (2020-12-23)
THE COMMISSIONER v. MAINUDDIN AND ORS — Karnataka High Court (2020-12-22)
SANGEETA W/O LATE HEERALAL JADHAV ORS v. DESHMUKH ANANT ANR — Karnataka High Court (2020-12-21)
SRI M JAYAPPA v. THE STATE OF KARNATAKA AND ORS — Karnataka High Court (2020-12-21)
VISHWANATH S/O MANIKRAO PATIL AND ORS v. THE STATE OF KARNATAKA AND ORS — Karnataka High Court (2020-12-18)
TARABAI W/O HEERASING RATHOD v. THE STATE OF KARNATAKA AND ORS — Karnataka High Court (2020-12-17)
SMT. BHAGYALAXMI W/O SANJEEV GODAKHINDI, v. SANJEEV S/O SHANKERRAO GODAKHINDI — Karnataka High Court (2020-12-17)
PRAKRUTI RADDY D/O MALLANNA AND ORS v. M.K. JAGADEESH S/O — Karnataka High Court (2020-12-17)
ROYAL SUNDARAM ALLIANCE GEN.INS.CO.LTD., v. LOKNATH REDDY BASAVARAJA AND ORS — Karnataka High Court (2020-12-17)
JAGDEVI D/O VAIJANATHRAO v. MR. SHAMANNA KAMBAR AND ORS — Karnataka High Court (2020-12-16)