S.SUNIL DUTT YADAV,M.KHAZI

79 recorded High Court judgment(s) · 2021–2022

Courts

Karnataka High Court

DISMISSED	58
DISPOSED	10
DROPPED	6
Dismissed for Non-Prosecution	2
Partly Allowed	1
ALLOWED	1
REJECTED	1

BASAVARAJ S/O YAMANAPPA DIGGI v. THE STATE OF KARNATAKA — Karnataka High Court (2022-06-01)
RAMESH S/O BAIRUBA PAWAR v. THE STATE OF KARNATAKA — Karnataka High Court (2022-06-01)
RAMESH S/O BAIRUBA PAWAR v. THE STATE OF KARNATAKA — Karnataka High Court (2022-06-01)
THE CHIEF ENGINEER IRRIGATION v. SMT. YELLAVVA RAMAPPA HALLUR — Karnataka High Court (2021-12-23)
THE DIVISIONAL MANAGER, KSRTC, v. KAVYA W/O ASHOK DUNDI, — Karnataka High Court (2021-11-24)
R.N.ANVEKAR S/O. NARAYAN ANVEKAR v. THE STATE OF KARNATAKA — Karnataka High Court (2021-11-12)
SMT. PALLAVAI W/O GANESH SHANBHAG v. MOHAN S/O UPENDRA KAMATH — Karnataka High Court (2021-11-12)
SMT. SUSHMA PATIL W/O NAGARAJ v. K MOHAN RAO — Karnataka High Court (2021-11-12)
M/S KARNATAKA VIKAS GRAMEENA BANK v. ASST. COMMISSIONER OF INCOME TAX — Karnataka High Court (2021-11-12)
SRI.B. KALAPPA S/O LATE ERANNA v. SRI.SHEKAPPA S/O SANNAPPA MATTIKATTI — Karnataka High Court (2021-11-11)