S.SUNIL DUTT YADAV,K.S.HEMALEKHA

124 recorded High Court judgment(s) · 2015–2023

Courts

Karnataka High Court

124

DISMISSED	33
DISPOSED	32
DROPPED	25
Partly Allowed	18
ALLOWED	8
REJECTED	4
Abated	2
Dismissed for Non-Prosecution	2

KRISHNA HEGDE S/O THIMMANNA HEGDE v. KRISHNA S/O NARASIMHA BHAT — Karnataka High Court (2023-11-20)
THE DIVISIONAL MANAGER v. SMT.KARIYAMMA — Karnataka High Court (2023-11-20)
SHRI VEERENDRA S/O GURUBASAPPA JADAR v. SHRI. MYSORE NANJUNDRAO MANI — Karnataka High Court (2023-11-20)
SMT. SHAKEELA W/O AFSARKHAN PATHAN v. MAHESHWARI COLLECTION — Karnataka High Court (2023-11-18)
SMT. RAZIYA W/O LATE NOORAHAMMAD BEPARI v. SRI. MANMATHAIYYA M SWAMY — Karnataka High Court (2023-11-18)
SHASHIDHAR S/O IRAPPA CHACHADI v. VIJAYALAXMI W/O SHASHIDHAR CHACHADI — Karnataka High Court (2022-05-31)
THE STATE OF KAR REP BY ITS SECR DEPT OF PRI SEC EDU 6TH FOLLR M S BUIL DR AMBEDKAR VEEDHI BENGALUR v. VEENA J — Karnataka High Court (2022-04-22)
MR MAHABOOBSAB S/O. FAKRUSAB BADIGER v. THE STATE OF KARNATAKA — Karnataka High Court (2022-04-21)
PADMAVATI W/O LATE S K VADIRAJ v. SRI. GOPALKRISHNA B, IAS, — Karnataka High Court (2022-04-21)
SRI. JAGADEESH S/O VENKATESHAIAH v. STATE OF KARNATAKA — Karnataka High Court (2022-04-21)