S SUNIL DUTT YADAV,B.S PATIL

179 recorded High Court judgment(s) · 2015–2018

Courts

Karnataka High Court

179

DROPPED	66
DISMISSED	55
DISPOSED	35
ALLOWED	11
Partly Allowed	7
ALLOWED AND REMANDED	2
Dismissed for Non-Prosecution	2
IA/Memo/VK/OP in disposal	1

M/S KAYPEE ELECTRONICS & ASSOCIATES PVT LTD v. THE DEPUTY COMMISSIONER — Karnataka High Court (2018-05-29)
THE PR COMMISSIONER OF INCOME TAX v. SHRI H NAGARAJA — Karnataka High Court (2018-05-29)
M/S KAYPEE ELECTRONICS AND v. THE DEPUTY COMMISSIONER OF — Karnataka High Court (2018-05-29)
THE PR. COMMISSIONER OF INCOME TAX v. SHRI H NAGARAJA — Karnataka High Court (2018-05-29)
SRI. UDAY KUMAR P v. SRI. DR. RAJKUMAR KHATHRI — Karnataka High Court (2018-04-27)
SMT. PARVATHAMMA v. SMT. JAYAMMA — Karnataka High Court (2018-04-27)
SRI PRANESH B NAYAK v. SRI SRINIVASAN — Karnataka High Court (2018-04-27)
THE PR COMMISSIONER v. M/S ARM EMBEDDED — Karnataka High Court (2018-04-27)
M/S GOKALDAS IMAGES PRIVATE LIMITED v. SRI A M SHARATH CHANDRA — Karnataka High Court (2018-04-26)
M/S AISHWARYA INFRASTRUCTURE & v. SRI MANJUNATHA PRASAD S — Karnataka High Court (2018-04-26)