S SUNIL DUTT YADAV

8,566 recorded High Court judgment(s) · 2012–2026

Courts

Karnataka High Court

8566

DISPOSED	5077
DISMISSED	1792
ALLOWED	1257
REJECTED	139
Dismissed for Non-Prosecution	122
Partly Allowed	66
ALLOWED AND REMANDED	51
IA/Memo/VK/OP in disposal	22

SMT.JAYAMMA v. THE DIRECTORATE OF ENFORCEMENT — Karnataka High Court (2026-06-02)
SRI GANAPATHI v. THE UNION OF INDIA — Karnataka High Court (2026-06-02)
SRI N R NARAYANAPPA v. THE UNION OF INDIA — Karnataka High Court (2026-06-02)
SRI.H.D.REVANNA v. STATE OF KARNATAKA — Karnataka High Court (2026-04-30)
SRI. NATRAJ SARJ DESAI v. THE REGISTRAR, — Karnataka High Court (2026-04-30)
SRI PRADEEP N SHETTY v. UNION OF INDIA — Karnataka High Court (2026-04-29)
ANISH DASS v. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES — Karnataka High Court (2026-04-29)
SRI. JOHN NEIL VIANNEY v. THE STATE OF KARNATAKA — Karnataka High Court (2026-04-29)
SRI LOKESH C v. STATE OF KARNATAKA — Karnataka High Court (2026-04-29)
M/S TECH DESIRE INFRA PRIVATE LIMITED v. THE COMMISSIONER OF COMMERCIAL TAXES — Karnataka High Court (2026-04-29)