LexS.SUNIL DUTT YADAV
765 recorded High Court judgment(s) · 2018–2025
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 765 |
Disposal nature
| DISMISSED | 398 |
| DISPOSED | 304 |
| REJECTED | 25 |
| ALLOWED | 19 |
| Converted | 8 |
| IA/Memo/VK/OP in disposal | 3 |
| ALLOWED AND REMANDED | 3 |
| Partly Allowed | 2 |
Recent judgments
- MR. RAVINDRA SWAMY v. THE RETURNING OFFICER — Karnataka High Court (2025-12-09)
- RAJU APPASAB GHEND v. THE STATE OF KARNATAKA — Karnataka High Court (2025-10-25)
- BASAVARAJ BUDIHAL S/O RAMACHANDRA v. THE CHIERF ENGINEER (ELE) — Karnataka High Court (2025-09-25)
- SRI GLOBAL TRANSPORT v. THE STATE OF KARNATAKA — Karnataka High Court (2025-09-25)
- M/S SRI MANJUNATH ENTERPRISES v. THE DIRECTOR — Karnataka High Court (2025-09-25)
- SRI. D NAGARAJ S/O D SHEKAPPA v. DEPUTY COMMISSIONER — Karnataka High Court (2025-09-25)
- MANJUNATH KRISHNA MOGER v. THE STATE OF KARNATAKA — Karnataka High Court (2025-09-25)
- SRI SUPRIT S/O KRISHANAYYA SHETTY v. KARNATAKA UNIVERSITY DHARWAD — Karnataka High Court (2025-09-25)
- SADANAND S/O RAMA MOGER v. STATE OF KARNATAKA — Karnataka High Court (2025-09-25)
- SRI. MANILAL CHALASANI S/O PATTAHIRAMAIAH v. THE STATE OF KARNATAKA — Karnataka High Court (2025-09-19)