LexS.SUJATHA,VINEET SARAN
372 recorded High Court judgment(s) · 2015–2015
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 372 |
Disposal nature
| DISMISSED | 321 |
| ALLOWED | 26 |
| DISPOSED | 10 |
| ALLOWED AND REMANDED | 7 |
| Partly Allowed | 5 |
| Dismissed for Non-Prosecution | 2 |
| REJECTED | 1 |
Recent judgments
- PR. COMMISSIONER OF INCOME TAX v. SMT. RAMDULARI MITTAL — Karnataka High Court (2015-12-18)
- THE COMMISSIONER OF INCOME TAX v. SMT.SAJIDA BEGUM — Karnataka High Court (2015-12-18)
- THE COMMISSIONER OF INCOME TAX v. M/S BAL PHARMA LTD., — Karnataka High Court (2015-12-18)
- THE COMMISSIONER OF INCOME TAX v. M/S CANARA BANK — Karnataka High Court (2015-12-18)
- THE COMMISSIONER OF INCOME -TAX v. M/S PRESIDENCY BUILDERS — Karnataka High Court (2015-12-18)
- THE COMMISSIONER OF INCOME TAX v. SRI SRINIVASAN CHANDIRA KUMAR — Karnataka High Court (2015-12-18)
- COMMISSIONER OF INCOME TAX II v. M/S.3G WIRELESS — Karnataka High Court (2015-12-18)
- PR COMMISSIONER OF v. M/S RELQ SOFTWARE — Karnataka High Court (2015-12-18)
- PR. COMMISSIONER v. M/S KOHINOOR GRANITES & MARBLES — Karnataka High Court (2015-12-18)
- THE COMMISSIONER OF INCOME-TAX v. M/S ADVAITH — Karnataka High Court (2015-12-18)