S.SUJATHA,VINEET KOTHARI
1,142 recorded High Court judgment(s) · 2016–2018
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 1142 |
Disposal nature
| DISMISSED | 960 |
| DISPOSED | 149 |
| ALLOWED | 21 |
| ALLOWED AND REMANDED | 9 |
| Dismissed for Non-Prosecution | 2 |
| Converted | 1 |
Recent judgments
- THE PR. COMMISSIONER OF INCOME TAX (4) v. M/S. CHAMUNDI WINERY AND DISTILLERY — Karnataka High Court (2018-09-25)
- PR. COMMISSIONER OF INCOME TAX v. M/S CHAMUNDI WINERY AND DISTILLERY — Karnataka High Court (2018-09-25)
- THE PR. COMMISSIONER OF INCOME TAX (4) v. M/S CHAMUNDI WINERY AND DISTILLERY — Karnataka High Court (2018-09-25)
- THE PR. COMMISSIONER OF INCOME TAX v. M/S. CHAMUNDI WINERY AND DISTILLERY — Karnataka High Court (2018-09-25)
- THE COMMISSIONER OF INCOME-TAX v. M/S CHAMUNDI WINERY AND DISTILLERY — Karnataka High Court (2018-09-25)
- THE PR. COMMISSIONER OF INCOME TAX v. M/S CELSTREAM TECHNOLOGIES PVT LTD — Karnataka High Court (2018-08-31)
- THE PR.COMMISSIONER OF INCOME-TAX, v. M/S CAE SIMULATION TECHNOLOGIES PVT LTD — Karnataka High Court (2018-08-31)
- THE PR. COMMISSIONER OF INCOME TAX v. M/S CELSTREAM TECHNOLOGIES PVT LTD — Karnataka High Court (2018-08-31)
- THE COMMISSIONER OF INCOME-TAX v. M/S MINDTREE LTD, — Karnataka High Court (2018-08-31)
- THE COMMISSIONER OF INCOME-TAX v. M/S MINDTREE LTD, — Karnataka High Court (2018-08-31)
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