S.SUJATHA,SACHIN SHANKAR MAGADUM

368 recorded High Court judgment(s) · 2014–2021

Courts

Karnataka High Court

368

Partly Allowed	151
DISMISSED	121
DISPOSED	41
ALLOWED	28
ALLOWED AND REMANDED	22
Dismissed for Non-Prosecution	2
REJECTED	1
DROPPED	1

SMT GEETHA SAHADEVJI v. SMT DIVYA DEVI — Karnataka High Court (2021-12-17)
SMT. RATHNAMMA @ RATHNA v. M/S UNITED INDIA INSURANCE CO. LTD. — Karnataka High Court (2021-12-17)
THE MANAGING DIRECTOR v. SRI GURUCHANDRA @ RAJU — Karnataka High Court (2021-12-10)
MUMTAZ v. THE NATIONAL INSURANCE CO LTD — Karnataka High Court (2021-12-10)
PR. COMMISSIONER OF INCOME TAX - 7 v. SHRI. LAKSHMIPAT DUDHERIA — Karnataka High Court (2021-08-18)
RAMACHANDRAPPA v. S N BASAVARAJAPPA — Karnataka High Court (2021-07-26)
THE NEW INDIA ASSURANCE CO LTD v. MR VENKATESH R — Karnataka High Court (2021-07-01)
SRI C R KEMPARAJU S/O LATE SRI C RAMASWAMY v. SMT C R VANAJAKSHI D/O LATE SRI RAMASWAMY — Karnataka High Court (2021-06-04)
MISS BEEJAKSHAREE D/O SHRI PREM SINGH v. SMT GEETHA SAHADEVJI — Karnataka High Court (2021-03-05)
SMT DIVYA DEVI D/O LATE SAHADEVJI RANA v. SMT GEETHA SAHADEVJI — Karnataka High Court (2021-03-05)