S.SUJATHA,S VISHWAJITH SHETTY

69 recorded High Court judgment(s) · 2021–2022

Courts

Disposal nature

Recent judgments

• THE COMMISSIONER OF CUSTOMS v. M/S SRI MANJUNATHA CARGO PVT LTD — Karnataka High Court (2022-01-12)
• PARLE PRODUCTS PVT LTD v. THE STATE OF KARNATAKA — Karnataka High Court (2022-01-12)
• THE PR. COMMISSIONER OF v. M/S ATRIA POWER CORPORATION LTD — Karnataka High Court (2021-12-23)
• THE KARNATAKA PUBLIC SERVICE COMMISSION v. SANGMESH PUNDALEEK BAJENTRI — Karnataka High Court (2021-12-22)
• SMT K LALITHA v. THE STATE OF KARNATAKA — Karnataka High Court (2021-12-22)
• THE KARNATAKA PUBLIC SERVICE COMMISSION v. NAGENDRA KUMAR B — Karnataka High Court (2021-12-22)
• THE KARNATAKA PUBLIC SERVICE COMMISSION v. MAHADESHWARA K — Karnataka High Court (2021-12-22)
• ACC LTD v. THE STATE OF KARNATAKA — Karnataka High Court (2021-12-22)
• THE KARNATAKA PUBLIC SERVICE COMMISSION v. MANJUNATH. H. E. — Karnataka High Court (2021-12-22)
• SMT H R KENCHAMMA v. THE STATE OF KARNATAKA REPRESENTED BY ITS — Karnataka High Court (2021-12-22)