S.SUJATHA,S RACHAIAH

32 recorded High Court judgment(s) · 2016–2021

Courts

Karnataka High Court

DISMISSED	18
DISPOSED	12
Partly Allowed	1
Dismissed for Non-Prosecution	1

M/S UDAYA SOUHARDA CREDIT CO-OP SOCIETY LTD v. THE INCOME TAX OFFICER — Karnataka High Court (2021-12-20)
THE GOVERNMENT OF INDIA v. KARNATAKA STATE SOUHARDA FEDERAL CO OPERATIVE LTD — Karnataka High Court (2021-12-20)
M/S SWABHIMANI SOUHARDA CREDIT CO OPERATIVE LTD v. INCOME TAX OFFICER (ITO) WARD-5(2)(3) — Karnataka High Court (2021-12-20)
THE GOVERNMENT OF INDIA v. M/S SWABHIMANI SOUHARDA CREDIT CO OPERATIVE LTD., — Karnataka High Court (2021-12-20)
M/S SWABHIMANI SOUHARDA CREDIT CO-OPERATIVE LTD v. INCOME TAX OFFICER (ITO) WARD-5(2)(3 — Karnataka High Court (2021-12-20)
M/S SRI VARUN SOUHARDA CREDIT CO OP LTD v. THE INCOME TAX OFFICER — Karnataka High Court (2021-12-20)
M/S UDAYA SOUHARDA CREDIT CO OP SOCIETY LTD v. THE INCOME TAX OFFICER — Karnataka High Court (2021-12-20)
ANTONY PARAKAL KURIAN v. ASSISTANT COMMISSIONER OF INCOME TAX — Karnataka High Court (2021-12-09)
MR.B G RAJAGOPAL v. THE STATE OF KARNATAKA — Karnataka High Court (2021-11-12)
STATE OF KARNATAKA REPRESENTED BY v. M/S. TUMMY TUCK — Karnataka High Court (2021-11-12)