S.SUJATHA,RAVI V HOSMANI

507 recorded High Court judgment(s) · 2013–2022

Courts

Karnataka High Court

507

DISMISSED	231
Partly Allowed	107
DISPOSED	87
ALLOWED AND REMANDED	35
ALLOWED	21
Dismissed for Non-Prosecution	17
DROPPED	8
REJECTED	1

PR COMMISSONER OF INCOME TAX v. M/S GMR HYDERABAD INTERNATIONAL AIRPORT PVT LTD — Karnataka High Court (2022-04-19)
DR UMESH P G v. CENTRAL COUNCIL OF INDIAN MEDICINE — Karnataka High Court (2022-03-29)
DR MAKANDAR BASHEER AHAMAD v. THE STATE OF KARNATAKA — Karnataka High Court (2022-03-29)
DR V V HYDER SAB v. CENTRAL COUNCIL OF INDIAN MEDICINE — Karnataka High Court (2022-03-29)
DR S HAJI PEERAN v. CENTRAL COUNCIL OF INDIAN MEDICINE — Karnataka High Court (2022-03-29)
K P MANJU v. KARNATAKA POWER TRANSMISSION — Karnataka High Court (2022-03-16)
KARNATAKA POWER TRANSMISSION CORPORATION LIMITED v. MS SOWMYA E — Karnataka High Court (2022-03-16)
SRI. PRAMOD @ PRASHANTH v. DEPUTY COMMISSIONER — Karnataka High Court (2022-03-07)
K G RAJAMMA v. KARNATAKA STATE INDUSTRIAL — Karnataka High Court (2022-02-25)
SHRI GIRISH v. THE KARNATAKA STATE — Karnataka High Court (2022-02-25)