S.SUJATHA,P.N.DESAI

135 recorded High Court judgment(s) · 2021–2021

Courts

Disposal nature

Recent judgments

• ZAFERULLA A KHAN v. GOJIT SECURITIES LTD — Karnataka High Court (2021-09-23)
• MR SHAUKATH ALI HUSSAIN @ SHAUKATH HUSSAIN v. SRI CHANDRAPPA DEAD BY LRS SMT RATHNAMMA — Karnataka High Court (2021-09-08)
• THE KARNATAKA BANK LIMITED v. MYSORE URBAN DEVELOPMENT AUTHORITY — Karnataka High Court (2021-07-13)
• SRI H G MAHESHWARAPPA v. H G BASVALINGAPPA S/O SIDDAPPA H G — Karnataka High Court (2021-07-05)
• THE STATE OF KARNATAKA v. SHIVAKUMAR @ SHIVA — Karnataka High Court (2021-06-29)
• M/S PURAVANKARA PROJECTS LIMITED v. MR K V JAYAPRAKASH — Karnataka High Court (2021-06-29)
• SRI.EREGOWDA v. THE STATE OF KARNATAKA — Karnataka High Court (2021-06-21)
• SRI.ANIL SHOURI K.R. v. THE STATE OF KARNATAKA — Karnataka High Court (2021-06-21)
• SRI.NAVEEN B TOTAGANTI v. THE STATE OF KARNATAKA — Karnataka High Court (2021-06-21)
• SHRI NEELAKANTA GOWDA D v. THE STATE OF KARNATAKA — Karnataka High Court (2021-06-21)