S.SUJATHA,N.KUMAR

61 recorded High Court judgment(s) · 2015–2016

Courts

Disposal nature

Recent judgments

• M/S PRIME ENTERPRISES v. SRI.N.MANJUNATH — Karnataka High Court (2016-06-27)
• M/S BANGALORE TRADERS v. SRI.N.MANJUNATH PRASAD — Karnataka High Court (2016-06-27)
• SRI. B.R. ASWATHANARAYANA SETTY v. E. JAGANATH S/O. ESWARAPPA — Karnataka High Court (2016-06-24)
• CHADURANGA KANTHRAJ URS v. SMT DEEPA MALINI DEVI AVARU — Karnataka High Court (2016-06-23)
• SHASHANK G BY SPA HOLDER v. SRI PRASAD BMG — Karnataka High Court (2016-06-23)
• M/S HOTEL PARAAG LTD v. STATE BANK OF INDIA — Karnataka High Court (2016-06-23)
• KUM. PANCHAMI H K @ PALLAVI v. SRI. B. H. KOMARAIAH — Karnataka High Court (2016-06-21)
• SMT MUNILAKSHMAMMA v. SMT MUNIYAMMA — Karnataka High Court (2016-06-21)
• SRI. V. SRIDHAR v. SRI.G.KUMAR NAIK — Karnataka High Court (2016-06-20)
• SRI. N. LINGADEVARU v. SRI V YASHWANTH, IAS — Karnataka High Court (2016-06-20)