S.SUJATHA,N.K.SUDHINDRARAO

135 recorded High Court judgment(s) · 2016–2020

Courts

Karnataka High Court

135

DISMISSED	63
Partly Allowed	24
DISPOSED	21
DROPPED	10
ALLOWED	7
Dismissed for Non-Prosecution	3
REJECTED	3
ALLOWED AND REMANDED	2

MINNAPPA S/O SHIVARAY RAYAKODI v. THE STATE OF KARNATAKA — Karnataka High Court (2020-01-06)
RAHUL HAMILPURE AND ANR v. THE STATE OF KARNATAKA AND ORS — Karnataka High Court (2019-10-18)
ABDUL RASHID SINCE DECEASED BY LRS v. SHAMSHODDIN AND ORS — Karnataka High Court (2019-09-25)
AYESHA COLLEGE OF EDUCATION v. SRI AHMED JHON AND ANR — Karnataka High Court (2019-09-25)
THE STATE BY SINDAGI POLICE STATION v. MALIKARJUN S/O ANANTRAO PATTAR — Karnataka High Court (2019-09-25)
UNITED INDIA INSURANCE CO. LTD v. ASWIN AND ORS — Karnataka High Court (2019-09-25)
IFFCO-TOKIO GENERAL INSURANCE CO.LTD. v. HAJI BEGUM W/O ALTE MOHAMMED HUSSAIN PATEL AND ORS — Karnataka High Court (2019-09-24)
HAJI BEGUM W/O LATE MOHAMMAD HUSSAIN PATELAND ORS v. MALLAPPA S/O KALLAPPA DARGONDA AND ANR — Karnataka High Court (2019-09-24)
SMT.NAVASABAI AND ANR v. SHIVAJI AND ANR — Karnataka High Court (2019-09-23)
RELIANCE GENERAL INSURANCE CO. LTD., v. SHILPA @ JYOTHI AND ORS — Karnataka High Court (2019-09-23)