LexS.SUJATHA,N.K.PATIL
160 recorded High Court judgment(s) · 2015–2016
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 160 |
Disposal nature
| DISMISSED | 83 |
| DISPOSED | 53 |
| Dismissed for Non-Prosecution | 8 |
| ALLOWED | 7 |
| Partly Allowed | 5 |
| ALLOWED AND REMANDED | 4 |
Recent judgments
- THE COMMISSIONER OF INCOME TAX v. M/S KARNATAKA REDDY JANASANGHA — Karnataka High Court (2016-02-22)
- THE DIRECTOR OF INCOME TAX EXEMPTIONS v. AL-AMEEN CHARITABLE FUND TRUST — Karnataka High Court (2016-02-22)
- THE DIRECTOR OF INCOME TAX v. M/S GOKULA EDUCATION FOUNDATION (MEDICAL) — Karnataka High Court (2016-02-22)
- THE COMMISSIONER OF INCOME TAX v. SRI ADICHUNCHUNGIRI — Karnataka High Court (2016-02-22)
- COMMISSIONER OF INCOME v. SRI ADICHUNCHANAGIRI — Karnataka High Court (2016-02-22)
- THE DIRECTOR OF INCOME TAX v. M/S GOKULA EDUCATION FOUNDATION — Karnataka High Court (2016-02-22)
- THE DIRECTOR OF INCOME TAX v. KARNATAKA STATE MUSLIM — Karnataka High Court (2016-02-22)
- THE DIRECTOR OF INCOME TAX v. INTERNATIONAL INSTITUTE OF INFORMATION TECHNOLOGY — Karnataka High Court (2016-02-22)
- RUPA MAHAJAN v. SATISH MAHAJAN — Karnataka High Court (2016-02-17)
- M/S ABHIJEET TOLL ROAD v. KARNATAKA ROAD DEVELOPMENT — Karnataka High Court (2016-02-17)