S.SUJATHA,MOHAMMAD NAWAZ

99 recorded High Court judgment(s) · 2018–2022

Courts

Disposal nature

Recent judgments

• M/S BRINDAVAN ALCOHOL AND ALLIED CHEMICALS PVT LTD v. THE COMMISSIONER OF COMMERCIAL TAXES — Karnataka High Court (2022-03-11)
• SMT. B HAMSAVENI v. STATE OF KARNATAKA — Karnataka High Court (2022-02-11)
• SHRI ASHOK SHEREKAR v. THE STATE OF KARNATAKA AND ORS — Karnataka High Court (2019-06-28)
• SMT.RATHNAMMA v. THE MANAGING DIRECTOR — Karnataka High Court (2019-02-27)
• SRI T S SRIDHARA v. M/S THE UNITED INDIA — Karnataka High Court (2019-02-27)
• THE MANAGER v. SUKANYA — Karnataka High Court (2019-02-27)
• SMT. SUKANYA v. R.G. PRASHANTH — Karnataka High Court (2019-02-27)
• SRI.K.S.NAGESHA RAO v. SREE SHANMUGA TRADERS — Karnataka High Court (2019-02-26)
• SRI SHANTHARAM ADIGA v. SRI SOMASHEKAR — Karnataka High Court (2019-02-26)
• B M CHIRANJEEVI v. THE DIVISIONAL MANAGER — Karnataka High Court (2019-02-26)