LexS.SUJATHA,M.I.ARUN
344 recorded High Court judgment(s) · 2013–2022
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 344 |
Disposal nature
| Partly Allowed | 224 |
| DISMISSED | 74 |
| ALLOWED AND REMANDED | 20 |
| DISPOSED | 12 |
| ALLOWED | 10 |
| Dismissed for Non-Prosecution | 4 |
Recent judgments
- THE SECRETARY TO GOVERNMENT v. SRI. NANDEESH G SAGAR — Karnataka High Court (2022-03-04)
- URBAN INFRASTRUCTURE TRUSTEE LIMITED v. OZONE PROPEX PRIVATE LIMITED — Karnataka High Court (2022-02-10)
- OZONE PROPEX PRIVATE LTD v. URBAN INFRASTRUCTURE TRUSTEE LTD — Karnataka High Court (2022-02-10)
- SMT. G CHANNAMMA v. SRI. LAVAN KUMAR G — Karnataka High Court (2022-01-27)
- THE JOINT DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION v. THE PRINCIPAL SECRETARY — Karnataka High Court (2021-09-24)
- M/S NEW INDIA ASSURANCE COMPANY LTD v. SMT KANIKA AGARWAL — Karnataka High Court (2021-08-13)
- THE REGISTRAR v. DR DAKSHAYINI K — Karnataka High Court (2021-06-07)
- STARLOG ENTERPRISES LIMITED v. BOARD OF TRUSTEES OF NEW MANGALORE PORT TRUST — Karnataka High Court (2021-05-12)
- M/S KARNATAKA STATE v. SRI CHENGAMA NAIDU — Karnataka High Court (2021-05-12)
- KULLEGOWDA v. THIMMEGOWDA S/O JAVAREGOWDA — Karnataka High Court (2021-05-12)