S.SUJATHA,K.L.MANJUNATH

246 recorded High Court judgment(s) · 2014–2015

Courts

Karnataka High Court

246

DISMISSED	140
DISPOSED	41
ALLOWED	28
ALLOWED AND REMANDED	17
Dismissed for Non-Prosecution	7
REJECTED	7
Partly Allowed	5
IA/Memo/VK/OP in disposal	1

JAYAPRASAD JOSHI v. STATE OF KARNATAKA — Karnataka High Court (2015-03-27)
SRI A N RAVIKUMAR v. BHARATH EARTH MOVERS LTD (BEML) — Karnataka High Court (2015-02-27)
M/S TAMILNADU STATE TRANSPORT v. THE KARNATAKA STATE TRANSPORT AUTHORITY — Karnataka High Court (2015-02-27)
THE MANAGING DIRECTOR/CHAIRMAN v. SMT A G SUBHADRAMMA — Karnataka High Court (2015-02-27)
V. SRIDHAR v. SRI. P. KUMAR — Karnataka High Court (2015-02-16)
KARNATAKA POWER TRANSMISSION CORPORATION LTD. v. SRI VISHWANATHA — Karnataka High Court (2015-02-16)
SHRI SYED AFSAR v. THE SECRETARY — Karnataka High Court (2015-02-16)
SRI. C GOPAL S/O S CHIKKANNA v. KARNATAKA STATE HUMAN RIGHTS COMMISSION — Karnataka High Court (2015-02-16)
PRAVEEN B v. STATE OF KARNATAKA — Karnataka High Court (2015-02-16)
COL RAJENDRA PRASAD GOPALAN (RETD) v. CHAIRMAN AND MANAGING DIRECTOR — Karnataka High Court (2015-02-16)