S.SUJATHA,JYOTI MULIMANI

22 recorded High Court judgment(s) · 2019–2020

Courts

Disposal nature

Recent judgments

• ELECTRONIC RESEARCH PRIVATE LTD v. CANARA BANK — Karnataka High Court (2020-12-22)
• SRI G V NARASIMHA MURTHY S/O G V VENKATARAMANAPPA v. SRI C GOPAL S/O SRI CHANNA MANIKYAM — Karnataka High Court (2020-09-15)
• LEGAL MANAGER v. A S MOHAN SUNDER — Karnataka High Court (2020-09-09)
• VIDYA KADARI v. BASHIR AHMED HALBHAVI — Karnataka High Court (2020-09-09)
• SHRIRAM GENERAL INSURANCE CO. LTD v. SMT. GAYATHRI M — Karnataka High Court (2020-09-09)
• REGIONAL MANAGER v. SMT VIDYA KADARI — Karnataka High Court (2020-09-09)
• LOKESH v. HUCCHEGOWDA — Karnataka High Court (2020-09-09)
• SHRIRAM GENERAL INSURANCE CO LTD v. SMT. ANTHONIYAMMA — Karnataka High Court (2020-09-09)
• THE MANAGER v. LOKESH — Karnataka High Court (2020-09-09)
• SMT RAHAMAT v. THE SECRETARY — Karnataka High Court (2020-09-04)