S.SUJATHA,JAYANT PATEL

295 recorded High Court judgment(s) · 2015–2017

Courts

Karnataka High Court

295

DISPOSED	175
DISMISSED	70
Dismissed for Non-Prosecution	18
ALLOWED AND REMANDED	14
ALLOWED	11
IA/Memo/VK/OP in disposal	3
Partly Allowed	2
REJECTED	2

SMT. PRIYA ANAND v. NIL — Karnataka High Court (2017-08-17)
SRI. M G YOGESH v. MRS. NETHRAVATHI DP — Karnataka High Court (2017-08-17)
K MUNIRAJU v. K KRISHNAPPA — Karnataka High Court (2017-08-17)
SMT. SHRUTHI SHREE NAGARAJU v. SRI.ASHIK C CHANDRA BABU — Karnataka High Court (2017-08-11)
SMT. YASHODHA v. SRI. CHANDRASHEKAR — Karnataka High Court (2017-08-11)
SRI B M LINGARAJU v. THIPPERUDRAPPA, PRESIDENT/ PRINCIPAL SECRETARY — Karnataka High Court (2017-08-10)
SRI A J PURUSHOTHAM v. SMT HARINAKSHI — Karnataka High Court (2017-08-10)
T. BASAPPA v. R. VISHAL , I.A.S., — Karnataka High Court (2017-08-10)
M S SRINIVAS v. RAKESH SINGH — Karnataka High Court (2017-08-10)
SRI ANAND RAO v. DR RAMANA REDDY E.V — Karnataka High Court (2017-08-10)