S.SUJATHA,HANCHATE SANJEEVKUMAR

90 recorded High Court judgment(s) · 2021–2021

Courts

Disposal nature

Recent judgments

• SMT K R SUSHEELA v. THE STATE OF KARNATAKA — Karnataka High Court (2021-12-08)
• THE KARNATAKA STATE PUBLIC SERVICE COMMISSION v. NARENDRA BABU S — Karnataka High Court (2021-12-08)
• THE STATE OF KARNATAKA v. SRI B S MAJJIGI — Karnataka High Court (2021-12-08)
• SMT B H RAMAKUMARI v. THE REGIONAL COMMISSIONER — Karnataka High Court (2021-12-08)
• SRI K JOSEPH v. THE STATE OF KARNATAKA — Karnataka High Court (2021-12-08)
• THE STATE OF KARNATAKA v. SRI. H. C. SRIDHARA MURTHY — Karnataka High Court (2021-12-08)
• THE CHIEF EXECUTIVE OFFICER v. THE STATE OF KARNATAKA — Karnataka High Court (2021-12-08)
• THE KARNATAKA PUBLIC SERVICE COMMISSION v. GURUPRASAD M YALIGAR — Karnataka High Court (2021-12-08)
• COMMISSIONER OF INCOME TAX v. M/S DAVANAGERE URBAN CO OP BANK LTD — Karnataka High Court (2021-12-07)
• MR G MANJUNATH v. THE STATE OF KARNATAKA — Karnataka High Court (2021-12-07)