LexS.SUJATHA,H.B.PRABHAKARA SASTRY
136 recorded High Court judgment(s) · 2017–2019
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| Karnataka High Court | 136 |
Disposal nature
| DISMISSED | 80 |
| DISPOSED | 18 |
| Partly Allowed | 13 |
| DROPPED | 12 |
| ALLOWED | 8 |
| ALLOWED AND REMANDED | 4 |
| REJECTED | 1 |
Recent judgments
- SURESH B. BETAGIRI S/O. BASAVANNAPPA v. THE KARNATAKA LINGAYAT EDUCATION SOCIETY — Karnataka High Court (2019-06-14)
- KARNATAKA LINGAYAT EDUCATION SOCIETY v. THE STATE OF KARNATAKA — Karnataka High Court (2018-01-08)
- SMT. SHANKRAMMA PUJAR v. THE STATE OF KARNATAKA — Karnataka High Court (2018-01-08)
- KARNATAKA INDUSTRIAL AREAS DEVELOPMENT BOARD v. J HANUMAKKA — Karnataka High Court (2018-01-08)
- DR. MADHUSUDHAN REDDY S/O. SRI TIPPA REDDY v. DR. PRABHANJAN KUMAR — Karnataka High Court (2017-12-15)
- PRAMOD S/O MARIGOUDA MUDIBASANGOUDAR v. THE DEPUTY COMMISSIONER — Karnataka High Court (2017-12-15)
- SAVAKKA @ SAVITRI W/O. RAMANNA @ RAMAPPA v. SIDDALINGAYYA HIREMATH — Karnataka High Court (2017-12-15)
- STATE OF KARNATAKA v. VIJAY S/O MALLAPPA TIPPANNANAVAR — Karnataka High Court (2017-12-13)
- SMT. ARCHANA W/O SHRINIVASMURTHY v. SRI. C.SRINIVASMURTHY — Karnataka High Court (2017-12-13)
- RENUKA W/O NAGARAJ LINGAYAT v. NAGARAJ HANAMANT LINGAYAT — Karnataka High Court (2017-12-13)