S.SUJATHA,E.S.INDIRESH

481 recorded High Court judgment(s) · 2013–2021

Courts

Karnataka High Court

481

Partly Allowed	194
DISMISSED	155
DISPOSED	82
ALLOWED AND REMANDED	32
ALLOWED	13
Dismissed for Non-Prosecution	3
Abated	1
IA/Memo/VK/OP in disposal	1

SRI RENUKAPPA v. M/S DURGAMBA MOTORS — Karnataka High Court (2021-12-23)
M/S SURETEX PROPHYLACTICS (INDIA) PRIVATE LIMITED v. THE COMMISSIONER OF CENTRAL EXCISE — Karnataka High Court (2021-12-10)
SRI. SHAMBULINGAIAH v. THE STATE OF KARNATAKA — Karnataka High Court (2021-11-19)
NATIONAL INSURANCE CO LTD v. KUM.MEGHASHREE — Karnataka High Court (2021-11-11)
SRI G L MARKANDAIAH v. THE STATE OF KARNATAKA — Karnataka High Court (2021-10-29)
THE COMMISSIONER OF CUSTOMS v. SHRI R N PALAKSHA — Karnataka High Court (2021-10-29)
SRI MUKKANNA NAIK J R v. THE STATE OF KARNATAKA — Karnataka High Court (2021-10-29)
M/S DYNATECH TOOLS AND DEVICES v. STATE OF KARNATAKA BY — Karnataka High Court (2021-10-28)
SRI. K. E. SADASHIVAIAH v. THE KARNATAKA STATE — Karnataka High Court (2021-10-28)
THE COMMISSIONER v. M/S BEVEL GEARS INDIA PVT LTD — Karnataka High Court (2021-10-28)