S.SUJATHA,ASHOK B HINCHIGERI

81 recorded High Court judgment(s) · 2016–2016

Courts

Disposal nature

Recent judgments

• M/S NAV BHARAT STEEL v. STATE OF KARNTAKA BY — Karnataka High Court (2016-04-27)
• SETH GOVARDHANLAL VERMA AND ANOTHER v. RAVINDRA S/O MAHANTHAPPA KANAKI AND ORS — Karnataka High Court (2016-04-26)
• PRAVEEN KUMAR S/O DINKAR v. MD.ILYAS AHMED ISAMADI AND ORS — Karnataka High Court (2016-04-23)
• MSK MILLS, A UNIT OF NTC (APKK AND M) LTD,KALABURAGI v. RAJA PATEL S/O SAHEB PATEL AND ORS — Karnataka High Court (2016-04-22)
• THE SELECTION AUTHORITY v. SRI. PADMANABHA G.H.S/O HANUMANTHA REDDY — Karnataka High Court (2016-04-20)
• GANGANNA ANGADI S/O BABANNA v. GEETHA W/O LATE BABANNA — Karnataka High Court (2016-04-20)
• SMT. SAVITA W/O MOTILAL KABADE v. SRI. MOTILAL S/O JETTAPPA KABADE — Karnataka High Court (2016-04-13)
• SRI.RAMESH R RATHOD S/O REVU NAIK v. THE DIRECTOR AND ANR — Karnataka High Court (2016-04-12)
• ULTRATECH CEMENT LTD., v. STATE OF KARNATAKA — Karnataka High Court (2016-04-12)
• SMT.GOVINDAMMA W/O DODDA RANGAPPA v. THE STATE OF KARNATAKA — Karnataka High Court (2016-04-11)