S.SUJATHA

10,169 recorded High Court judgment(s) · 2014–2022

Courts

Karnataka High Court

10169

DISPOSED	3659
DISMISSED	3577
ALLOWED	1962
Partly Allowed	643
ALLOWED AND REMANDED	125
Dismissed for Non-Prosecution	84
REJECTED	62
IA/Memo/VK/OP in disposal	29

M/S KIN-SHIP SERVICES (INDIA) PVT LTD v. UNION OF INDIA — Karnataka High Court (2022-04-01)
G B SADASHIVA v. THE REGISTERED CHAIRMAN — Karnataka High Court (2021-11-19)
RAJARAJESHWARI MEDICAL COLLEGE AND HOSPITAL v. NATIONAL MEDICAL COMMISSION — Karnataka High Court (2021-09-17)
THE BETHEL MEDICAL INSTITUTE OF NURSING SCIENCES v. THE STATE OF KARNATAKA — Karnataka High Court (2021-08-06)
SRI.A.M.HANUMANTHE GOWDA v. STATE OF KARNATAKA — Karnataka High Court (2021-04-08)
SRI SANGAMESH v. BANGALORE DEVELOPMENT AUTHORITY — Karnataka High Court (2021-04-08)
SRI SHIVAMADAIAH v. STATE OF KARNATAKA — Karnataka High Court (2021-04-08)
SMT. GANGAHANUMAKKA v. BANGALORE DEVELOPMENT AUTHORITY — Karnataka High Court (2021-04-08)
SRI CHIKKAHANUMAIAH v. BANGALORE DEVELOPMENT AUTHORITY — Karnataka High Court (2021-04-08)
SHASHIDAR v. BANGALORE DEVELOPMENT AUTHORITY — Karnataka High Court (2021-04-08)