S.SRIMATHY, R.VIJAYAKUMAR
70 recorded High Court judgment(s) · 2023–2025
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| Madras High Court | 70 |
Disposal nature
| DISPOSED OF | 39 |
| ALLOWED | 21 |
| CLOSED | 5 |
| DISMISSED | 4 |
| WITHDRAWN DISMISSED | 1 |
Recent judgments
- N.Chinnasamy v. Durai Mahalingam — Madras High Court (2025-08-25)
- Jesu Rajesh Peter v. K.Elambahavath., I.A.S., — Madras High Court (2025-08-25)
- P.Chinnathai v. Dr. Maheshwar Dayal IPS — Madras High Court (2025-07-23)
- R.Sivarama Subramaniya Sasthrigal, v. The State of Tamil Nadu, — Madras High Court (2025-06-23)
- Dhanavantra Health Care Private Limited v. THE INCOME TAX OFFICER — Madras High Court (2025-05-21)
- T.Kasbar, v. The Home Secretary to the Government, — Madras High Court (2025-05-21)
- Akilambal v. The District Collector — Madras High Court (2025-05-21)
- M.Lakshmi v. The District Collector — Madras High Court (2025-05-21)
- Prema v. The Home Secretary — Madras High Court (2025-05-21)
- Ganapathy v. The District Collector cum Chariperson, — Madras High Court (2025-05-21)
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